Citation : 2023 Latest Caselaw 5596 Cal
Judgement Date : 25 August, 2023
ss 25.08.2023 WPA 6688 of 2022
Sri Dipankar Dasgupta & Ors.
Vs.
The State of West Bengal & Ors.
Mr. B.B. Sarkar Ms. Iti Dutta Ms. Priti Jain Mr. Pratit Sarkar ... ... for the petitioners Mr. Satyajit Talukdar Ms. Piu Karmakar ... ... for the KMDA
Hearing is concluded.
Reserved for judgment.
(Rajarshi Bharadwaj, J.)
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