Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Tarapada Masanta vs The State Of West Bengal & Ors
2023 Latest Caselaw 5595 Cal

Citation : 2023 Latest Caselaw 5595 Cal
Judgement Date : 25 August, 2023

Calcutta High Court (Appellete Side)

Tarapada Masanta vs The State Of West Bengal & Ors on 25 August, 2023

25.08.2023 Item No.23 Court No.18 AJ. W.P.A. 10164 of 2023

Tarapada Masanta

-Vs-

The State of West Bengal & Ors.

Mrs. Sabita Khutia (Bhunya).

.....for the petitioner. Mr. Santanu Kumar Mitra, Sr. Govt. Adv., .....for the State.

Mrs. Khutia (Bhunya), learned Advocate

files compilation of judgment, let it be kept with

the record.

Mr. Mitra, learned senior Government

Advocate prays accommodation for three weeks

to file written notes of argument.

Prayer is allowed.

Matter be listed on September 15, 2023.

(Biswajit Basu, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs