Afjal Ali Sha @ Abjal Shaukat Sha vs The State Of West Bengal And Others
2023 Latest Caselaw 5590 Cal

 D/L75                                 C.R.R.2880 of 2023
25.08.2023

Bpg.

Afjal Ali Sha @ Abjal Shaukat Sha Versus The State of West Bengal and others

Mr. Sourav Chatterjee Mr. Soumya Nag Mr. Aditya Tiwari Ms. Namrata Chatterje.

...for the petitioner.

Mr. Saswata Gopal Mukherjee, Ld.P.P. Mr. Rudradipta Nandy Ms. Sonali Das.

...for the State.

Mr. Arup Kumar Roy Mr. Ashutosh Singh.

...for the opposite party no.3.

Mr. Pawan Kumar Gupta.

...for the opposite party nos.4 and 5.

List this revisional application under the same heading

on 1st September, 2023 at 3.30 p.m.

In the meantime, Mr. Chatterjee, learned advocate

appearing for the petitioner and Mr. Gupta, learned advocate

appearing for the opposite party nos. 4 and 5 are directed to hand

over the cited judgments to the learned Public Prosecutor appearing

on behalf of the State.

All parties shall act on the server copy of this order duly

downloaded from the official website of this Court.

(Tirthankar Ghosh, J.)