Citation : 2023 Latest Caselaw 5587 Cal
Judgement Date : 25 August, 2023
Dd 01 25.08.2023
WP.ST 325 of 2010
Indrajit Tambuli Vs.
The State of West Bengal & Ors.
Mr. Snehasis Jana, Mr. Sibnarayan Chattopadhyay, Advocate ... ... For the Petitioner
Mr. Somnath Ganguli, AGP Mr. Balarko Sen, Advocates ... ... For the State
Civil Appeal No. be recorded as 11139 of 2017 instead of what is appearing in the body of the judgment and order dated August 7, 2023.
Corrections be incorporated be the department.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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