Medica Super Speciality Hospital vs The State Of West Bengal & Anr
2023 Latest Caselaw 5554 Cal

    100
24.08.2023

D.Hira

C.R.R 442 of 2016 With CRAN 27 of 2022 With CRAN 28 of 2023

Medica Super Speciality Hospital Vs.

The State of West Bengal & Anr.

Mr. Milon Mukherjee, ld. Senior Counsel, Mr. Biswajit Manna.

... For the Petitioner

Mr. Saswata Gopal Mukherjee, ld. P.P., Mr. Saryati Datta, Mr. Sabir Ahmed.

......For the State

Petitioner as well as the opposite parties

are represented. As indicated by Mr. Mukherjee,

learned Senior Counsel, interim order of the

case shall expire with effect from 01.09.2023.

Under such circumstances, he says that

necessary order may be passed for extension of

the same.

Let the interim order as above, be

extended till 31st December, 2023 or the date of

delivery of judgment, whichever is earlier.

Let the matter be adjourned today.

(Rai Chattopadhyay, J.)