Citation : 2023 Latest Caselaw 5549 Cal
Judgement Date : 24 August, 2023
24.08.2023 Srimanta
WPA/14001/2009
Samir Parua
-Vs.-
State of West Bengal & Ors.
Mr. Udayan Roy, Mr. Sukanta Mondal, Mr. Debabrata Roy ...for the petitioner. Mr. Amit Kumar Nag, Mr. Partha Banerjee ...for the Haldia Development Authority. Mr. S. M. Hassan, Ms. Anupama Yasmin ...for the Haldia Municipality.
Argument is heard and the judgment is reserved.
(Bibek Chaudhuri, J.)
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