Prashant Bothra & Anr vs Bureau Of Immigrations & Ors
2023 Latest Caselaw 5546 Cal

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24.08.2023
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              IN THE HIGH COURT AT CALCUTTA
             CONSTITUTIONAL WRIT JURISDICTION
                      APPELLATE SIDE

                     W.P.A. No. 25668 of 2022


                    Prashant Bothra & Anr.
                             Vs.
                 Bureau of Immigrations & Ors.


                 Mr. Sabyasachi Chowdhury,
                 Ms. Rajashree Dutta,
                 Mr. Sanjib Dawn
                             ... for the petitioners

                 Mr. Billwadal Bhattacharyya,
                 Mr. Narendra Prasad Gupta
                             ...for the Union of India

                 Mr. Avishek Guha,
                 Ms. Akansha Chopra
                             ...for the respondent no. 2

Mr. Victor Dutta ...for the respondent no. 3

Written notes of argument filed by the

petitioners be kept on record.

Leave is granted to the respondent no. 6, that

is, Serious Fraud Investigation Office, to file its

written notes of argument during the course of the

day.

The matter is reserved for judgment.

(Sabyasachi Bhattacharyya, J.)