Citation : 2023 Latest Caselaw 5386 Cal
Judgement Date : 21 August, 2023
D/L57 C.R.R.2653 of 2023 21.08.2023
Bpg.
Abhishek Banerjee Versus The Directorate of Enforcement(ED)
Dr. Abhishek Manu Singhvi Mr. Kishore Datta Mr. Sanjay Basu Mr. Soumen Mohanty Mr. Ayan Poddar Mr. Piyush Kr. Ray Mr. Agnish Basu Ms. Riddhi Jain.
...for the petitioner.
Mr. S.V. Raju, Ld. A.S.G Mr. Phiroze Edulji Mr. Samrat Goswami Mr. Zoheb Hossain Ms. Anamika Pandey Ms. Amrita Pandey.
...for the E.D.
Mr. Arindam Jana Mr. Bikram Banerjee Mr. Sudipta Dasgupta Mr. Saikat Sutradhar Mr. Sagar Dey Mr. Sutirtha Nayek.
...for the affected party(Ramesh Malik).
Mr. Bikash Ranjan Bhattacharyya Mr. Firdous Samim Ms. Gopa Biswas Ms. Payel Shome Ms. Sampriti Saha.
...for the affected party(Soumen Nandy).
Dr. Singhvi and Mr. Datta, learned senior advocates
appearing on behalf of the petitioner submits their written notes of
arguments.
Mr. Raju, learned ASGI has submitted the written notes
of arguments.
Mr. Bhattacharya, learned senior advocate has submitted
the list of date.
Hearing of the case has been concluded.
The judgment is reserved and fixed for pronouncement
on 5th September, 2023.
All parties shall act on the server copy of this order duly
downloaded from the official website of this Court.
(Tirthankar Ghosh, J.)
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