Division vs Madhab Roy & Others
2023 Latest Caselaw 5383 Cal

21.08.2023
  rpan/05
                              WPCT 112 of 2022
                 The Executive Engineer, Bhutan Investigation
              Division, Central Water Commission, Phuentsholing
                                  - Versus -
                           Madhab Roy & Others

                           Mr. Sauvik Nandy,
                           Mr. Rajib Kr. Acharyya
                                             ... for the Petitioner/UoI.
                           Ms. Papiya Chattopadhyay
                                         ... for the Respondent nos.1, 3-8.

Mr. Nandy, learned advocate appearing for the

petitioner submits, upon instruction, that the petitioner

does not want to proceed with the present writ petition and

that he would approach the learned Tribunal for review of

the judgment dated 22nd June, 2022.

In view thereof, the writ petition is dismissed for non-

prosecution.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)