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Star Abasan Pvt. Ltd. & Anr vs The State Of W. B. & Ors
2023 Latest Caselaw 5367 Cal

Citation : 2023 Latest Caselaw 5367 Cal
Judgement Date : 21 August, 2023

Calcutta High Court (Appellete Side)
Star Abasan Pvt. Ltd. & Anr vs The State Of W. B. & Ors on 21 August, 2023
  99
21.08.2023

Ct. No.10 b.das

WPA 2028 of 2018

Star Abasan Pvt. Ltd. & Anr.

Vs.

The State of W. B. & Ors.

Mr. Saptangshu Basu, Sr. Adv., Mr. Srijib Chakraborty, Mr. S. Nandy Mr. D. Kar ....for the petitioners.

Md. T. M. Siddiqui Mr. Suddhadev Adak ...for the State.

Arguments concluded.

Judgment reserved.

(Suvra Ghosh, J.)

 
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