Sri Rabi Chandra vs The Mahabodhi Society Of India
2023 Latest Caselaw 5321 Cal

18.08.2023
rpan/A277-8


                            RVW 169 of 2018
                                    +
               IA No.: CAN 3 of 2018 (Old No.: CAN 3842 of 2018)
                                                      [Not found]
                                    +
               IA No.: CAN 4 of 2018 (Old No.: CAN 10206 of 2018)
                            Sri Rabi Chandra
                                - Versus -
                      The Mahabodhi Society of India
                                     In
                     FA 145 of 2018 [FAT No.660 of 2017]


                     Mr. Bidyut Kumar Banerjee
                                     ... for the Respondent.

The present review application has been

preferred against the judgment delivered in FA 145 of

2018 [FAT No.660 of 2017].

As one of the Hon'ble Judges, who delivered the

judgment under review, is available, the matter stands

released from our list.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)