Citation : 2023 Latest Caselaw 5315 Cal
Judgement Date : 18 August, 2023
August 18, 2023 (21) ARDR
WPA 12109 of 2022
Mughberia Gangadhar Trust Estate Vs.
The State of West Bengal & Ors.
Adv. Partha Pratim Roy, Adv. Supratim Dhar, Adv. Sarbananda Sanyal, ...for the petitioner. Adv. Susovan Sengupta, Adv. Jayanta Samanta, Adv. Manas Kumar Sadhu, ...for the State.
Argument concluded.
Judgment reserved.
(Suvra Ghosh, J.)
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