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The State Of West Bengal & Ors vs Fresenius Kabi Oncology Ltd. & Anr
2023 Latest Caselaw 5301 Cal

Citation : 2023 Latest Caselaw 5301 Cal
Judgement Date : 18 August, 2023

Calcutta High Court (Appellete Side)
The State Of West Bengal & Ors vs Fresenius Kabi Oncology Ltd. & Anr on 18 August, 2023
18.08.2023
Court No.29
S/L. No. 2 & 3
  Suvayan
                                   MAT 108 of 2017
                                         With
                                  MAT 1714 of 2015
                                         With
                                 IA No: CAN 1 of 2022

                           The State of West Bengal & Ors.
                                         Vs.
                         Fresenius Kabi Oncology Ltd. & Anr.

                 Mr. Naba Kumar Das
                 Mr. Pathik Bandhu Banerjee
                                                  ...for the State/appellants.

                 Mr. Saptansu Basu, Sr. Adv.
                 Mr. Suman Dutt
                 Mr. Atish Ghosh
                 Mr. Arindam Chandra
                 Ms. Antara De
                                                  ...for the respondent no.1.

Heard further.

List this matter on August 21, 2023 for delivery

of judgment as the first case.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)

 
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