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Nandy vs Anima Biswas & Ors
2023 Latest Caselaw 5136 Cal

Citation : 2023 Latest Caselaw 5136 Cal
Judgement Date : 17 August, 2023

Calcutta High Court (Appellete Side)
Nandy vs Anima Biswas & Ors on 17 August, 2023
17.08.2023                                  SAT 79 of 2023
                                            CAN 1 of 2023
Court         : 04
Item          : 02
Matter
Status
              : SAT
              : OP                            Leela Devi
Bench ID
Transcriber
              : 266147
              : NANDY                             Vs.
                                          Anima Biswas & Ors.

                         Mr. Partha Pratim Roy, Advocate
                         Mr. Kunal Ganguly, Advocate
                         Mr. Tirupati Mukherjee, Advocate
                                                         ......for the Appellant

                         1.

Seen the report of the Registrar General. It appears that the certified copy of the judgment and decree has been supplied to the appellant on 28.07.2023 which has been filed in the department vide document no. 2 dated 10.08.2023.

2. Office is directed to tag the certified copy of the judgment and decree with the instant file.

3. Thereafter, the file shall be sent to the Stamp Reporter for revised report.

4. List the matter on Wednesday i.e. 23.08.2023 under Order XLI Rule 11 of the Code.

(Harish Tandon, J.)

(Ajay Kumar Gupta, J.)

 
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