So-Safe Technologies And ... vs Purba Medinipore Zilla Parishad & ...
2023 Latest Caselaw 5125 Cal

17.08.2023
Item No.2
Ct. No.1
PG/KS
                                 M.A.T. 1298 of 2023
                                         With
                                IA No. CAN 1 of 2023
                                            +
                                    CAN 2 of 2023
                    So-Safe Technologies and Services & Anr.
                                      Vs.
                     Purba Medinipore Zilla Parishad & Ors.


             Ms. Tamoghna Saha
                          .....for the appellant

              Mr. Uttam Kumar Bhattacharya
                           .....for the respondent nos.1 to 3

1. We have heard the learned advocates for the

parties.

2. Since this appeal arises out of the judgment and

order passed by one of us (Hiranmay

Bhattacharyya, J.), let the matter be released and

the papers be placed before the Chief Justice for

appropriate orders.

(T. S. SIVAGNANAM) CHIEF JUSTICE

(HIRANMAY BHATTACHARYYA, J.)