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Atlanta Global Advisors Private ... vs Sanjib Kumar Jain And Others
2023 Latest Caselaw 4957 Cal

Citation : 2023 Latest Caselaw 4957 Cal
Judgement Date : 10 August, 2023

Calcutta High Court (Appellete Side)

Atlanta Global Advisors Private ... vs Sanjib Kumar Jain And Others on 10 August, 2023

August 10, 2023 Sl. No.14 Court No.19 s.biswas CO 3819 of 2022

Atlanta Global Advisors Private Limited vs.

Sanjib Kumar Jain and others

Mr. Goutam Mitra Ms. Suprarna Mukherjee Mr. Rishad Medooa Mr. Meghajit Mukherjee ... for the petitioner Mr. Naresh Balodia Mr. Pallav Choudhary Ms. Saheli Sur ... for the opposite parties

Hearing concluded. C.A.V.

The suit shall not proceed till the delivery of

judgment.

(Shampa Sarkar, J.)

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