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Development Authority & Anr vs Prof. M Siddiqui & Ors
2023 Latest Caselaw 4953 Cal

Citation : 2023 Latest Caselaw 4953 Cal
Judgement Date : 10 August, 2023

Calcutta High Court (Appellete Side)
Development Authority & Anr vs Prof. M Siddiqui & Ors on 10 August, 2023
Dd   24-26   10.08.2023

                                    FMA 3150 of 2015

                                  Kolkata Metropolitan
                              Development Authority & Anr.
                                         Vs.
                                  Prof. M Siddiqui & Ors.

                                         with
                                  MAT 1145 of 2015
                                        with
                                 IA NO: CAN 4 of 2023

                                   Khadim India Ltd.
                                           Vs.
                                  Prof. M. Siddiqui & Ors.
                                          with
                                     MAT 28 of 2016
                          The Principal Secretary, Land & Land
                               Reforms Department & Ors.
                                           Vs.
                                Prof. M. Siddiqui & Ors.


                    Mr. Kishore Dutta, Sr. Adv.
                    Mr. Satyajit Talukder,
                    Ms. Piu Karmakar, Advocates
                                   ... ... For the Appellant (KMDA) in
                                              FMA 3150 of 2015
                                 Respondent in -

MAT 1145 of 2015 & MAT 28 of 2016

Mr. Shakti Nath Mukherjee, Sr. Adv. Mr. Jayanta Kumar Mitra, Sr. Adv. Mr. Supratim Dhar, Mr. Soumyadeb Sinha, Mr. Subhrajyoti Mookherjee, Advocates ... ... For the Respondent nos. 1-18

Mr. Joydip Kar, Sr. Adv. Mr. Debdutta Sen, Mr. Dinabandhu Dan, Ms. Ledia Dasgupta, Mr. Dipayan Dan, Advocates .... ...For Khadim India Ltd.

Mr. Alok Kumar Ghosh, Mr. Achintya Kumar Banerjee, Ms. Era Ghosh, Advocates ... ...For the KMC

Mr. Ayan Banerjee, Ms. Debarsee Dhamali, Advocates ... ...For the State

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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