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Ila Kundu vs The State Of West Bengal & Ors
2023 Latest Caselaw 4952 Cal

Citation : 2023 Latest Caselaw 4952 Cal
Judgement Date : 10 August, 2023

Calcutta High Court (Appellete Side)
Ila Kundu vs The State Of West Bengal & Ors on 10 August, 2023

10.08.2023 (D/L-12) Ct.-18 (Susanta)

W.P.A. 4623 of 2023

Ila Kundu

-Vs-

The State of West Bengal & Ors.

Mr. Dilip Kumar Maiti, .... For the Petitioner.

Mr. Pinaki Dhole, Md. Ziaur Rahaman, .... For the State.

Mr. Dhole, learned Counsel for the State

submits that he requires some time to get the

appropriate instruction from the concerned

authority to apprise this Court regarding

entitlement of the petitioner to get the family

pension since her such prayer has been refused

without considering the judgment of the Special

Bench of this Court passed on June 20, 2023 in

MAT No. 1518 of 2019 ( The State of West

Bengal & Ors. Vs. Sabita Roy), the hearing of the

writ petition is adjourned.

Let the matter appear in the list on August

18, 2023.

(Biswajit Basu, J.)

 
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