Smt. Tripti Bhattacharya vs The State Of West Bengal & Ors
2023 Latest Caselaw 4828 Cal

Citation : 2023 Latest Caselaw 4828 Cal
Judgement Date : 7 August, 2023

Calcutta High Court (Appellete Side)

Smt. Tripti Bhattacharya vs The State Of West Bengal & Ors on 7 August, 2023

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     07.08.2023
                                     WPA 724 of 2017

                                Smt. Tripti Bhattacharya
                                           Vs.
                             The State of West Bengal & Ors.

                  Mr. Indranil Chakraborti
                  Ms. Molly Saha
                                                   ... ... for the petitioner


                       Learned counsel appearing for the petitioner files

                  Notes of Arguments.

                       Let the Notes of Arguments be kept with the record.

                       No one appears for the respondent authorities.

Reserved for judgment.

(Rajarshi Bharadwaj, J.)

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