Md. Asif Baba @ Md. Asif vs Union Of India & Ors
2023 Latest Caselaw 4825 Cal

Citation : 2023 Latest Caselaw 4825 Cal
Judgement Date : 7 August, 2023

Calcutta High Court (Appellete Side)

Md. Asif Baba @ Md. Asif vs Union Of India & Ors on 7 August, 2023

7
ss
     07.08.2023
                                  WPA 18958 of 2017

                                Md. Asif Baba @ Md. Asif
                                           Vs.
                                 Union of India & Ors.

                  Mr. Pratik Majumder
                  Mr. Snehasish Dey
                                                  ... ... for the petitioner
                  Mr. Pramod Kumar Drolia
                  Mr. Santosh Kumar Pandey
                                                ... ... for the respondents

Hearing is concluded.

Reserved for judgment.

(Rajarshi Bharadwaj, J.)

Download the LatestLaws.com Mobile App