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Ct. 8 vs Sg Parimal Hamato & Ors
2023 Latest Caselaw 4819 Cal

Citation : 2023 Latest Caselaw 4819 Cal
Judgement Date : 7 August, 2023

Calcutta High Court (Appellete Side)
Ct. 8 vs Sg Parimal Hamato & Ors on 7 August, 2023
                                            MAT 2023 of 2022
Item-                                        CAN 2 of 2022
        07-08-2023
 ML-
 162.
                                          Biplab Thakur & Ors.
          Ct. 8                                   Versus
 sg                                      Parimal Hamato & Ors.

                         Mr. Ekramul Bari, Adv.
                         Ms. Tanuja Basak, Adv.
                                             ...for the appellant
                         Mr. Subyasachi Chatterjee, Adv.
                         Mr. Badrul Karim, Adv.
                         Mr. Subhrajit Saha, Adv.
                         Mr. Kiron Sk. Adv.
                                              ...for respondent/writ petitioner

Mr. Saikat Banerjee, Adv. Mr. Ratul Biswas, Adv. Mr. Kaushik Chowdhury, Adv.

...for the WBBPE Mr. Sauvik Nandy, Adv. Mr. A. Chakraborty, Adv.

...for the NCTE

1. Heard in part.

2. Let the matter be listed for further hearing on 8 th August,

2023.

3. The certified copy of the judgment filed in Court today is

taken on record.

(Uday Kumar, J.) (Soumen Sen, J.)

 
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