Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Central Bureau Of Investigation vs Unknown
2023 Latest Caselaw 4779 Cal

Citation : 2023 Latest Caselaw 4779 Cal
Judgement Date : 4 August, 2023

Calcutta High Court (Appellete Side)
Central Bureau Of Investigation vs Unknown on 4 August, 2023

04.08.2023

cm

CRMSPL 56 of 2022

In the matter of : Central Bureau of Investigation .... for the appellant.

Mr. Amajit De Ms. Sarda Shah .... for the appellant.

Leave is granted to prefer appeal against the judgment

and order of acquittal dated 24th December, 2019 passed by

the learned Judge, Special (CBI) Court No. 1, Bichar Bhawan,

Kolkata in Special (CBI) Case No. 02 of 2013 (arising out of RC

09(A)/1986 dated 24.02.1986).

Accordingly, the special leave to appeal being CRMSPL

56 of 2022 is disposed of.

(Ananya Bandyopadhyay, J.)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter