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Sigma Rail Systems Private ... vs Sanjiv Bhutani & Ors
2023 Latest Caselaw 4776 Cal

Citation : 2023 Latest Caselaw 4776 Cal
Judgement Date : 4 August, 2023

Calcutta High Court (Appellete Side)
Sigma Rail Systems Private ... vs Sanjiv Bhutani & Ors on 4 August, 2023
   Ct. 36
Item No.15
04.08.2023

(Suvendu)

CPAN 773 of 2023 In WPA 1050 of 2023

Sigma Rail Systems Private Limited & Anr.

Vs.

Sanjiv Bhutani & Ors.

Mr. D. Chadha Ms. Roshni Deepta Acharya ........for the petitioners

Mr. Sukumar Bhattacharyya Mr. Sarda Sha ......for the alleged contemnors

Learned counsel appearing for the petitioners submits that the alleged contemnors have challenged the judgment and order passed by this Court on 17th May, 2023 and the appeal is next due to be heard on 17th August, 2023. Counsel submits that the matter may be kept on any day after that.

List this matter on 8th September, 2023, as prayed for on behalf of the alleged contemnors.

Leave is granted to correct the cause -title of the contempt petition by adding the present incumbents.

(Moushumi Bhattacharya, J.)

 
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