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Mahananda Bramhachari @ Maiku ... vs Unknown
2023 Latest Caselaw 4772 Cal

Citation : 2023 Latest Caselaw 4772 Cal
Judgement Date : 4 August, 2023

Calcutta High Court (Appellete Side)
Mahananda Bramhachari @ Maiku ... vs Unknown on 4 August, 2023

04.08.2023

cm

CRR 3964 of 2011

In the matter of : Mahananda Bramhachari @ Maiku Rock @ Michael John Rooke @ Mikel Rock.

.... for the petitioner.

Mr. Narayan Prasad Agarwala Mr. Pratick Bose .... for the State.

None appears for the petitioner.

The report filed by the Inspector-in-Charge, Nabadwip Police

Station, Krishnagar Police District dated 14.07.2023 through the

learned advocate for the State. From the report it appears that the

learned Judicial Magistrate, 1st Class, Nabadwip Court, Nadia the

next date has been fixed on 23.08. 2023 for passing judgment in

G.R. Case No. 286 of 2010 arising out of Nabadwip Police Station

Case No. 293 of 2010 dated 13.11.2010 under Sections

467/468/471/323/120B of the Indian Penal Code. Let the said

report be kept on record.

Under the facts and circumstances, this Court does not find

to proper interfere with the impugned order at this stage.

Accordingly, the instant criminal revisional application is

dismissed.

Copy of the order be sent to the trial court for information.

(Ananya Bandyopadhyay, J.)

 
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