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Tilaknagar Industries Ltd vs The State Of West Bengal & Ors
2023 Latest Caselaw 4736 Cal

Citation : 2023 Latest Caselaw 4736 Cal
Judgement Date : 3 August, 2023

Calcutta High Court (Appellete Side)
Tilaknagar Industries Ltd vs The State Of West Bengal & Ors on 3 August, 2023
   19
03.08.2023
  mb



              IN THE HIGH COURT AT CALCUTTA
             CONSTITUTIONAL WRIT JURISDICTION
                      APPELLATE SIDE

                  W.P.A. No. 18026 of 2023

                  Tilaknagar Industries Ltd.
                              Vs.
                The State of West Bengal & Ors.



                 Mr. Jaydip Kar,
                 Mr. Krishnendu Sarkar,
                 Ms. Savitri Dadhich,
                 Ms. Meghla Das
                              ...for the petitioner

                 Ms. Jhuma Chakraborty,
                 Ms. Munmun Tiwary
                           ...for the State-respondents

Mr. Ratnanko Banerji, Mr. Deepan Kumar Sarkar, Mr. Arunabha Deb, Ms. Ashika Daga, Mr. Samriddha Sen ...for the respondent no. 6

Heard learned counsel appearing for the parties.

Hearing is concluded and judgment is reserved

in the matter.

(Sabyasachi Bhattacharyya, J.)

 
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