Citation : 2023 Latest Caselaw 4685 Cal
Judgement Date : 2 August, 2023
02.08.2023 Sl. No.11.
Mithun Ct.No.42.
WPA 15508 of 2013
Dr. Debnarayan Mondal & Anr.
Vs.
The State of West Bengal & Ors.
Mr. Debasish Das, ...for the petitioners.
Argument is heard.
Judgment is reserved.
(Bibek Chaudhuri, J.)
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