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Madhai Koley vs Smt. Chaitali Bose
2023 Latest Caselaw 4684 Cal

Citation : 2023 Latest Caselaw 4684 Cal
Judgement Date : 2 August, 2023

Calcutta High Court (Appellete Side)
Madhai Koley vs Smt. Chaitali Bose on 2 August, 2023

02.08.2023

Item No.12 CP C.O. 1175 of 2023 Madhai Koley Vs.

Smt. Chaitali Bose

Mr. Tanmoy Mukherjee Mr. Souvik Das Mr. K.R. Ahmed Mr. Rudranil Das Mr. Soumava Santra ...for the petitioner. Mr. Shaunak Mukhopadhyay Mr. Sayantan Bose Mr. Sattik Rout

.....for the opposite party.

Instead of making any observation on the order

impugned, this court is of the view that the matter

can be resolved by allowing some time to the parties

to ponder over the issues involved.

Let the matter appear under the heading 'To be

mentioned' on August 16, 2023.

As this court is in seisin of the matter, parties

are at liberty to pray for an adjournment on the next

date before the learned court below and the judgment

shall not be delivered on that date.

(Shampa Sarkar, J.)

 
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