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Laksman Ghosh vs The State Of West Bengal & Ors
2023 Latest Caselaw 4675 Cal

Citation : 2023 Latest Caselaw 4675 Cal
Judgement Date : 2 August, 2023

Calcutta High Court (Appellete Side)
Laksman Ghosh vs The State Of West Bengal & Ors on 2 August, 2023
DL-4

02.08.2023
Court No.5                        WPLRT 111 of 2022
(AD)
                                    Laksman Ghosh
                                          Vs.
                            The State of West Bengal & Ors.



                   Mr. Chandi Charan De, Ld. Addl, Government Pleader.
                   Mr. Anirban Sarkar
                                               ... for the State.
                   Mr. Bimalendu Das
                   Mr. Riddhiman Mukherjee
                   Mr. Souvik Das
                                         ... for the respondent no.4.

In the first line of paragraph 11 at page 3 of the

judgment dated July 19, 2023, the word "Partition Suit

No.168 of 1990" be replaced with "Partition Suit No.169 of

1990".

Departmental is directed to incorporate the necessary

corrections.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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