Citation : 2023 Latest Caselaw 4620 Cal
Judgement Date : 1 August, 2023
01.08.2023
Item No.01
Court No.6.
S. De
F.M.A. 118 of 2020
with
I.A. No. CAN 1 of 2018
(Old No. CAN 4190 of 2018)
Proloy Kumar Dey & Ors.
Vs
Kolkata Municipal Corporation & Ors.
Mr. Ekramul Bari,
Ms. Tanuja Basak, ...for the appellants.
Mr. Aloke Kr. Ghosh,
Mr. Arijit Dey, ...for the K.M.C.
Ms. Koyeli Bhattacharyya,
...for the Municipal Service Commission.
Report in the form of affidavit filed on behalf of
the respondent no.1 in terms of our order dated June
26, 2023, be kept with the records.
Hearing is concluded. Judgment is reserved.
(Arijit Banerjee, J.)
(Apurba Sinha Ray, J.)
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