Rajesh Sardarmal Jain vs Sri Sandeep Goyal And Anr
2023 Latest Caselaw 2428 Cal/2

OCD-16

                                ORDER SHEET

                              IA NO. GA/1/2023
                                      In
                                 EC/180/2023

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            (Commercial Division

                         RAJESH SARDARMAL JAIN
                                   Vs
                       SRI SANDEEP GOYAL AND ANR.


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 31st August, 2023.

Appearance:

Mr. K. R. Thaker, Adv.

Mr. Rohit Banerjee, Adv.

Mr. Suryaneel Das, Adv.

Mr. Aditya Mondal, Adv.

Mr. N. Srinivas, Adv.

The Court: Learned counsel appearing for the applicant/judgment-debtor

seeks a restraint on the execution proceedings taken out by the decree-holder

in reliance of a decree passed by the trial Court in Sharjah. The argument is

premised on Sections 96 and 100 of the IBC and Section 13 of the CPC.

List this matter on 19th September, 2023, as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

sg.