Indusind Bank Limited vs Mr. Sunil Kumar Yadav & Anr
2023 Latest Caselaw 2414 Cal/2

OD-10
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                  EC/118/2018
                            INDUSIND BANK LIMITED
                                      VS
                         MR. SUNIL KUMAR YADAV & ANR.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st August, 2023.

Appearance:

Mr. Sayak Ranjan Ganguly, Adv.

Ms. Srijani Ghosh, Adv.

...for the decree-holder.

The Court: None appears on behalf of the judgment-debtors nor is any

adjournment prayed for on their behalf.

The Department has also not filed a Report in terms of the order dated 17

September, 2021.

As a last chance, let this matter appear on 6 September, 2023.

The Department is directed to file a Report on or before the returnable

date.

As a matter of caution, the decree-holder is also directed to serve notice on

the judgment-debtors and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

s.pal