Prasanna Kumar Nahata vs Abhishek Dhanania
2023 Latest Caselaw 2411 Cal/2

OD-52

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                              EC/509/2016
                  IA NO: GA/1/2018(Old No:GA/1843/2018)

                         PRASANNA KUMAR NAHATA
                                   VS
                           ABHISHEK DHANANIA


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st August, 2023.

Appearance:

Mr. Subhankar Chakraborty, Adv. Mr. Saptarshi Bhattacharjee, Adv.

Ms. Ruchira Manna, Adv.

...for the judgment-debtor

The Court: By consent of the parties, the matter is treated as heard in

part.

At the instance of the judgment-debtor, let this matter appear on 5th

September, 2023 under the heading "For Settlement".

(RAVI KRISHAN KAPUR, J.)

S.Bag