Citation : 2023 Latest Caselaw 2401 Cal/2
Judgement Date : 30 August, 2023
OCD-34
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
[COMMERCIAL DIVISION]
IA No. GA/5/2022
In
CS/170/2021
VHYOM MINES AND MINERALS PRIVATE LIMITED
VERSUS
ALOKE STEELS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 30th August, 2023.
Appearance:
Mr. Jishnu Chowdhury, adv.
Mr. Aditya Garodia, Adv.
Mr. Ratul Das, Adv.
Mr., Pintu Ghosh, Adv.
Mr. U. Garodia, Adv.
For the plaintiff/petitioner.
Mr. Shaunak Mitra, Adv.
Mr. Pallav Samajdar, Adv.
Mr. Dripto Mazumdar, Adv.
Mr. Rajeev Kumar Agarwal, Adv.
For the defendant/respondent.
The Court:- Hearing is concluded. Judgment is reserved.
(ARINDAM MUKHERJEE, J.)
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