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M/S Capital First Ltd vs M/S Maa Tara Enterprises & Ors
2023 Latest Caselaw 2398 Cal/2

Citation : 2023 Latest Caselaw 2398 Cal/2
Judgement Date : 30 August, 2023

Calcutta High Court
M/S Capital First Ltd vs M/S Maa Tara Enterprises & Ors on 30 August, 2023
OD-41
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                  EC/59/2018


                          M/S CAPITAL FIRST LTD
                                   VS
                     M/S MAA TARA ENTERPRISES & ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 30th August, 2023.

Appearance:

Mr. Ranjit Singh, Adv.

The Court : The Department is directed to issue a notice under order 21

Rule 22(1) of the Code of Civil Procedure, 1908 and effect service on the

judgment debtor and file a Report on the returnable date.

Let this matter appear in the Monthly List of October, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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