Citation : 2023 Latest Caselaw 2375 Cal/2
Judgement Date : 29 August, 2023
OD-33
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/1/2023
In EC/190/2023
RAVI SANEI
Vs
RAJESH SANEI AND ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 29th August, 2023.
Appearance:
Ms. Arunima Lala, Adv.
Mr. Santosh Kr. Roy, Adv. Ms. Sonal Agarwal, Adv. ...for the decree-holder
Ms. Noelle Banerjee, Adv. ...for the judgment-debtor
The Court:- The application for dismissal of the execution case is also in
the list. List this matter on 31st August, 2023. The application being
GA/1/2023 will be heard first.
(MOUSHUMI BHATTACHARYA, J.)
T.O.
A.R.(C.R.)
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