Sarita Batura vs Navin Shah
2023 Latest Caselaw 2368 Cal/2

OD - 40-41

                              ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Jurisdiction
                             ORIGINAL SIDE

                               EC/464/2014

                              SARITA BATURA
                                    VS
                               NAVIN SHAH

                               EC/465/2014

                            SARITA BATURA
                                  VS
                        DOLPHIN EDI-OIL PVT. LTD.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th August, 2023.

Appearance:

Mr. Aritra Basu, Adv.

Mr. Arka Banerjee, Adv.

... for judgment debtor.

The Court : At the instance of the parties, let the matter appear on 6

September, 2023.

In the meantime, the judgment debtor is directed to furnish all the

relevant documents sought for by the decree holder.

(RAVI KRISHAN KAPUR, J.)

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