Kotak Mahindra Bank Ltd vs Prasenjit Biswas
2023 Latest Caselaw 2321 Cal/2

Citation : 2023 Latest Caselaw 2321 Cal/2
Judgement Date : 25 August, 2023

Calcutta High Court

Kotak Mahindra Bank Ltd vs Prasenjit Biswas on 25 August, 2023

O-266
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                  EC/327/2010


                          KOTAK MAHINDRA BANK LTD.
                                     VS
                              PRASENJIT BISWAS



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th August, 2023.

Appearance:

Ms. S. Das, Adv.

The Court : An adjournment is prayed for on behalf of the award holder. The

judgment debtor remains unrepresented.

Let this matter appear on 20 September, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.

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