Manoj Kumar Todi vs M/S Bichitra & Ors
2023 Latest Caselaw 2316 Cal/2

OD-11
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                 EC/229/2015
                              MANOJ KUMAR TODI
                                      VS
                              M/S BICHITRA & ORS.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th August, 2023.

Appearance:

Mr. Rachit Lakhmani, Adv.

Mr. Sunil Gupta, Adv.

Ms. Swapna Jha, Adv.

Mr. Rudrajit Sarkar, Adv.

Mr. Jai Kumar Surana, Adv.

Mr. Aanish Chowdhury, Adv.

Mrs. Uma Bagree, Adv.

Ms. Muskaan Bengani, Adv.

The Court: It is submitted on behalf of the parties that several attempts

have been made to settle the matter.

The judgment-debtors are directed to give a proposal prior to the

returnable date.

Let this matter appear under the heading 'For Settlement' on 31 August,

2023.

The judgment-debtors are directed to be present on the returnable date.

In default of settlement, the judgment-debtors would be examined on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

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