Srei Equipment Finance Limited vs Pranabandhu Sitha & Ors
2023 Latest Caselaw 2302 Cal/2

Citation : 2023 Latest Caselaw 2302 Cal/2
Judgement Date : 24 August, 2023

Calcutta High Court

Srei Equipment Finance Limited vs Pranabandhu Sitha & Ors on 24 August, 2023

OD-81
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                    EC/278/2017


                        SREI EQUIPMENT FINANCE LIMITED
                                     VS
                          PRANABANDHU SITHA & ORS.



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th August, 2023.

The Court : At the instance of the award holder, let this matter appear in the

Monthly List of October, 2023. In the meantime, the award holder is directed to

serve a notice on the judgment debtor and file an Affidavit of Service on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.

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