Indusind Bank Ltd vs Saikat Ghosh & Anr
2023 Latest Caselaw 2290 Cal/2

OD-16

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                  EC/95/2017

                             INDUSIND BANK LTD.
                                    VS
                            SAIKAT GHOSH & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th August, 2023.

Appearance:

Ms. Ankita Singh, Adv.

...for the decree-holder

The Court : The time to file the Affidavit of Assets and comply with the

order dated 28th July, 2017 is extended peremptorily till 30th September,

2023.

Let this matter appear in the Monthly List of October, 2023.

In the meantime, the decree-holder is directed to serve a notice on the

judgment-debtors and file an Affidavit of Service on the returnable date.

In default of filing of their Affidavit of Assets, appropriate orders for

warrants of arrest be issued against the judgment-debtors.

(RAVI KRISHAN KAPUR, J.)

S.Bag