M/S. Rana Chairs vs Director General (Town Planning)
2023 Latest Caselaw 2287 Cal/2

OD 106+107

                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE

                                      EC 5 of 2017
                                      EC 55 of 2017

                              M/S. RANA CHAIRS
                                   VERSUS
               DIRECTOR GENERAL (TOWN PLANNING), K.M.C. AND ORS.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th August, 2023.

APPERANCE:

Mr. Chanchal Kumar Dutta,Adv.

Mr. Rupak Ghosh,Adv.

Ms. Krishna Mullick,Adv.

...for decree-holder.

Mr. Ashok Kumar Banerjee,Sr. Adv.

Mr. Gopal Chandra Das,Adv.

Mr. Arijit Dey,Adv.

...for K.M.C.

The Court:- An adjournment is sought on behalf of the judgment-debtors

to take instructions in the matter.

Let these matters appear on the 6th of September, 2023.

(RAVI KRISHAN KAPUR, J.)

s.chandra