M/S Punam Projects Pvt Ltd vs Sri Kanchan Ghosh & Anr
2023 Latest Caselaw 2283 Cal/2

OD-31

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/117/2017

                       M/S PUNAM PROJECTS PVT LTD
                                   VS
                        SRI KANCHAN GHOSH & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th August, 2023.

Appearance:

Ms. Pooja Sett Chakraborty, Adv.

Mr. Ranjit Singh, Adv.

The Court : It is submitted on behalf of the award-holder that the

judgment-debtors have filed their Affidavit of Assets.

Let this matter appear in the Monthly List of October, 2023 under the

heading "For Examination of the Judgment-Debtors.

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag