Indusind Bank Limited vs M/S Rlbi Infra Projects Private ...
2023 Latest Caselaw 2274 Cal/2

OD-25

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 EC/107/2017

                         INDUSIND BANK LIMITED
                                  VS
             M/S RLBI INFRA PROJECTS PRIVATE LIITED & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th August, 2023.

Appearance:

Mr. Sayak Ranjan Ganguly, Adv.

Ms. Srijani Ghosh, Adv.

...for the award-holder

The Court : None appears on behalf of the judgment-debtor nor is any

adjournment prayed for on their behalf.

Let this matter appear in the Monthly List of October, 2023.

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag