Kotak Mahindra Bank Ltd vs Ramthakur Traders Private ...
2023 Latest Caselaw 2256 Cal/2

Citation : 2023 Latest Caselaw 2256 Cal/2
Judgement Date : 23 August, 2023

Calcutta High Court

Kotak Mahindra Bank Ltd vs Ramthakur Traders Private ... on 23 August, 2023

OD-37

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                  EC/469/2015

                     KOTAK MAHINDRA BANK LTD.
                                 VS
              RAMTHAKUR TRADERS PRIVATE LIMITED AND ANR.


  BEFORE:
 The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 23rd August, 2023.

The Court : It is submitted on behalf of the award-holder that they

have been unable to effect service on the judgment-debtors.

In such circumstances, let this matter appear on 18th September,

2023.

In the meantime, the award-holder is directed to file an Affidavit of

Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag

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