Dalhousie Properties Ltd J vs Global Exports Ltd
2023 Latest Caselaw 2213 Cal/2

OD-115
                         IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                   EC/469/2019

                          DALHOUSIE PROPERTIES LTD J
                                     VS
                             GLOBAL EXPORTS LTD


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 22nd August, 2023

Appearance:

Mr. Sarvapriya Mikherjee. Adv.

Mr. A. Agarwalla, Adv.

The Court : None appears on behalf of the decree holders nor is any

accommodation prayed for on their behalf.

The judgment debtors are represented.

It is submitted on behalf of the judgment debtors that they have made

payment of the first installment in terms of the order dated 11th July 2023.

In view of non-appearance of the decree holders, EC/469/2019 stands

dismissed for default.

(RAVI KRISHAN KAPUR, J.) D.Ghosh