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Apcotex Industries Ltd vs Unisol Corporation
2023 Latest Caselaw 2191 Cal/2

Citation : 2023 Latest Caselaw 2191 Cal/2
Judgement Date : 21 August, 2023

Calcutta High Court
Apcotex Industries Ltd vs Unisol Corporation on 21 August, 2023
OCD-12

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                               (Commercial Division)
                                  ORIGINAL SIDE

                                    EC/55/2019
                           IA NO: GA/2/2022, GA/3/2023

                            APCOTEX INDUSTRIES LTD.
                                      VS
                              UNISOL CORPORATION


  BEFORE:
 The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st August, 2023.

Appearance;

Mr. Suvradal Choudhury, Adv.

The Court : The Affidavit of Service filed be kept with the records.

None appears on behalf of the judgment-debtors.

It is submitted on behalf of the award-holder that in terms of the order

dated 27th July, 2023 necessary steps have been taken for sale and the same

has been fixed on 29th September, 2023.

In such circumstances, let this matter appear in the Monthly List of

October, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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