Sunflower Synergies Pvt. Ltd vs Raja Ram Saraf
2023 Latest Caselaw 2187 Cal/2

OD-46

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                 EC/425/2019
                     IA NO: GA/1/2020(Old No:GA/499/2020)

                        SUNFLOWER SYNERGIES PVT. LTD.
                                    VS
                              RAJA RAM SARAF

 BEFORE:
 The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st August, 2023.

Appearance;

Mr. Aritra Basu, Adv.

Mr. D. Sen, Adv.

...for the decree-holder

The Court : In view of the deliberate disobedience with the orders of Court,

let there be a warrant of arrest issued against the judgment-debtor.

Let this matter appear for further hearing on 23rd August, 2023.

The jurisdictional Superintendent of Police and the Officer-in-Charge of

the local Police Station are directed to implement this order and ensure due

execution of the warrant of arrest and production of the judgment-debtor on or

before the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag