Manoj Kumar Todi vs M/S Bichitra & Ors
2023 Latest Caselaw 2183 Cal/2

OD-8

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/229/2015

                               MANOJ KUMAR TODI
                                       VS
                               M/S BICHITRA & ORS.


  BEFORE:
 The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st August, 2023.

Appearance;

Mr. Dhiraj Trivedi, Adv.

Mr. Pankaj Ladia, Adv.

Mr. Bikash Kumar Singh, Adv. Mr. Rachit Lakhmani, Adv.

...for the petitioner

Mr. R. Mitra, Adv.

Mr. A. Chaudhury, Adv.

Ms. U. Bagree, Adv.

...for the judgment-debtors

The Court : The judgment-debtors have served a copy of the documents

belatedly on the decree-holder.

The judgment-debtors further undertake to furnish all the documents

sought for by the decree-holder pursuant to the letter dated 18th August, 2023.

Let this matter appear under the heading "For Examination of the

Judgment-Debtors on 24th August, 2023.

Liberty is granted to the judgment-debtor no. 3 to file the Affidavit of

Assets by 28th August, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag