Citation : 2023 Latest Caselaw 2096 Cal/2
Judgement Date : 17 August, 2023
OD-26
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC/324/2019
IA NO: GA/1/2019(Old No:GA/2548/2019)
SPX FLOW TECHNOLOGY SINGAPORE PTE LTD.
VS
SANJAY JAIN
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 17th August, 2023.
Appearance:
Mr. Shaunak Mitra, Adv. Mr. S. K. Teivedi, Adv. Mr. Aritra Basu, Adv. Ms. I. Hasan, Adv.
Mr. S. Sarawgi, Adv.
...for the judgment-debtor
The Court : The judgment-debtor is examined in part.
Let this matter appear on 22nd August, 2023 at 2:00 P.M.
(RAVI KRISHAN KAPUR, J.)
S.Bag
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