Probir Kumar Das vs Pradip Kumar Das
2023 Latest Caselaw 2092 Cal/2

OD-41
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                               EC/634/2018
                       IA NO: GA/1/2021, GA/2/2022


                            PROBIR KUMAR DAS
                                    VS
                            PRADIP KUMAR DAS


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th August, 2023.

Appearance:

Mr. Rupak Ghosh, Adv.

Mr. Ayan Dutta, Adv.

Mr. Bimalendu Das, Adv.

Mr. S. Das, Adv.

...for judgment debtor.

The Court : An accommodation is sought for on behalf of the decree

holder. The judgment debtor is represented.

Let this matter appear on 30 August, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.